Allahabad High Court
Ram Sevak Ram vs State Of U.P. And Others on 25 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 46157 of 2011 Petitioner :- Ram Sevak Ram Respondent :- State Of U.P. And Others Petitioner Counsel :- G.P.Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
CIVIL MISC. CORRECTION APPLICATION NO. 241971 OF 2011.
In paragraph-2 of the third line of the order dated 16.8.2011, before the word months, three be added.The application is allowed.
Order Date :- 25.8.2011 OP