Allahabad High Court
C/M Adarsh Mahavidyalaya ... vs State Of U.P. And Others on 25 August, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 47828 of 2011 Petitioner :- C/M Adarsh Mahavidyalaya Bareilly Respondent :- State Of U.P. And Others Petitioner Counsel :- Anoop Trivedi,Amit Kumar Srivastava Respondent Counsel :- C.S.C.,Vivek Varma Hon'ble V.K. Shukla,J.
Put up tomorrow.
Order Date :- 25.8.2011 SRY