Allahabad High Court
Vijay Kumar Singh vs State Of U.P. And Others on 25 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 48403 of 2011 Petitioner :- Vijay Kumar Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- H.C.Dwivedi Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 25.8.2011 OP