Allahabad High Court
Arvind vs State Of U.P. on 25 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21833 of 2011 Petitioner :- Arvind Respondent :- State Of U.P. Petitioner Counsel :- Dilip Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
List revised. None is present to press this application.
List in the next cause list.
Order Date :- 25.8.2011 Gss