Allahabad High Court
Sachin Anand @ Dhaba vs State Of U.P. on 25 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21901 of 2011 Petitioner :- Sachin Anand @ Dhaba Respondent :- State Of U.P. Petitioner Counsel :- Lovelesh Kumar Verma Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed by learned AGA put up this case as fresh on 30.8.2011.
Order Date :- 25.8.2011 Gss