Allahabad High Court
Ajay vs State Of U.P. on 25 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21892 of 2011 Petitioner :- Ajay Respondent :- State Of U.P. Petitioner Counsel :- K.K. Dwivedi Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case on 30.8.2011 as fresh.
Order Date :- 25.8.2011 Gss