Allahabad High Court
Dr. Rachna Sinha vs Dr. Rajesh Kumar Srivastava on 24 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 192 of 2011 Petitioner :- Dr. Rachna Sinha Respondent :- Dr. Rajesh Kumar Srivastava Petitioner Counsel :- Satish Chandra Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Civil Misc. Delay Condonation Application No. 244642 of 2011 Issue notice on the aforementioned Delay Condonation Application.
Notice will be issued by Registered Post A.D. fixing 5.12.2011 .
Requisite steps will be taken within two weeks.
List this case on 5.12.2011 for consideration of the aforementioned Delay Condonation Application.
Order Date :- 24.8.2011 NS