Allahabad High Court
Vipin @ Kariya vs State Of U.P. on 24 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21835 of 2011 Petitioner :- Vipin @ Kariya Respondent :- State Of U.P. Petitioner Counsel :- Mithilesh Kumar Shukla,Avanish Kumar Shukla Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case on 29.8.2011 as fresh.
Order Date :- 24.8.2011 Gss