Allahabad High Court
Mukund Lal Agrahari vs Smt. Sarika Agrahari on 24 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 191 of 2011 Petitioner :- Mukund Lal Agrahari Respondent :- Smt. Sarika Agrahari Petitioner Counsel :- Shailesh Kumar Tripathi Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Civil Misc. Delay Condonation Application No. 244448 of 2011 Issue notice on the aforementioned Delay Condonation Application.
Notice will be issued by Registered Post A.D. fixing 21st November, 2011 .
Requisite steps will be taken within two weeks.
List this case on 21st November, 2011 for consideration of the aforementioned Delay Condonation Application.
Order Date :- 24.8.2011 NS