Allahabad High Court
Chunmun Pandey @ Akhilesh Pandey vs State Of U.P. on 24 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21841 of 2011 Petitioner :- Chunmun Pandey @ Akhilesh Pandey Respondent :- State Of U.P. Petitioner Counsel :- R.D. Tiwari,M.D.Singh Shekhar Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 30.8.2011. By that time the supplementary affidavit, if any, may be filed.
Order Date :- 24.8.2011 Gss