Allahabad High Court
Sony @ Anand vs State Of U.P. on 24 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21799 of 2011 Petitioner :- Sony @ Anand Respondent :- State Of U.P. Petitioner Counsel :- Umesh Chandra Mishra,Brij Raj Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within a week thereafter.
List thereafter.
Order Date :- 24.8.2011 Gss