Abhishek Dixit vs State Of U.P.

Citation : 2011 Latest Caselaw 4085 ALL
Judgement Date : 24 August, 2011

Allahabad High Court
Abhishek Dixit vs State Of U.P. on 24 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21821 of 2011
 

 
Petitioner :- Abhishek Dixit
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.K. Maurya
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed put up this case on 30.8.2011 as fresh.

Order Date :- 24.8.2011 Gss