Allahabad High Court
Laxmi Kant Gupta @ Mangru Gupta vs State Of U.P. on 24 August, 2011
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL APPEAL DEFECTIVE U/S 374 CR.P.C. No. - 317 of 2011 Petitioner :- Laxmi Kant Gupta @ Mangru Gupta Respondent :- State Of U.P. Petitioner Counsel :- Kunwar Umesh Nigam Respondent Counsel :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
As prayed by learned counsel for the appellant, list this appeal on 5.9.2011.
Order Date :- 24.8.2011 HR