Allahabad High Court
Phoola Devi vs State Of U.P. on 24 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21826 of 2011 Petitioner :- Phoola Devi Respondent :- State Of U.P. Petitioner Counsel :- Sanjay Kumar Mishra Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
This is second bail application.
List along with the record of first bail application at an early date.
Order Date :- 24.8.2011 Gss