Phoola Devi vs State Of U.P.

Citation : 2011 Latest Caselaw 4076 ALL
Judgement Date : 24 August, 2011

Allahabad High Court
Phoola Devi vs State Of U.P. on 24 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21826 of 2011
 

 
Petitioner :- Phoola Devi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sanjay Kumar Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

This is second bail application.

List along with the record of first bail application at an early date.

Order Date :- 24.8.2011 Gss