Allahabad High Court
Rajeev Saxena And Anr. vs State Of U.P. And Others on 24 August, 2011
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- HABEAS CORPUS WRIT PETITION No. - 19836 of 2011 Petitioner :- Rajeev Saxena And Anr. Respondent :- State Of U.P. And Others Petitioner Counsel :- Ganesh Dutta Sharma,Pankaj Sharma,Rakesh Kumar Tripathi Respondent Counsel :- Govt. Advocate,Ajay Kumar Pandey Hon'ble Bala Krishna Narayana,J.
This case appears to have been wrongly listed today.
List this case in the next cause list.
Order Date :- 24.8.2011 HR