Allahabad High Court
Chandra Pal vs State Of U.P. on 24 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21757 of 2011 Petitioner :- Chandra Pal Respondent :- State Of U.P. Petitioner Counsel :- Vinod Tripathi,Manoj Tripathi Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 29.8.2011.
Order Date :- 24.8.2011 Gss