Allahabad High Court
Mansad Quraishi And Another vs State Of U.P. on 23 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21778 of 2011 Petitioner :- Mansad Quraishi And Another Respondent :- State Of U.P. Petitioner Counsel :- Niraj Tripathi Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Put up as fresh on 25.8.2011.
Order Date :- 23.8.2011 Gss