Allahabad High Court
Ramkumar S/O Jageshwar Prasad ... vs Uttar Pradesh Rajya Thru Zila ... on 23 August, 2011
Bench: S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- MISC. SINGLE No. - 3921 of 2010 Petitioner :- Ramkumar S/O Jageshwar Prasad Dwivedi Respondent :- Uttar Pradesh Rajya Thru Zila Magistrate, Hardoi & Anr. Petitioner Counsel :- Sarvesh Kumar Shukla,Sharad K. Dixit Respondent Counsel :- C.S.C. Hon'ble S.C. Chaurasia,J.
As prayed by learned counsel for the petitioner, list in the next cause list.
Order Date :- 23.8.2011 Manish/