Allahabad High Court
Vikas Singh S/O Rajmani Singh vs State Of U.P. Thru Principal ... on 23 August, 2011
Bench: S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- MISC. SINGLE No. - 6863 of 2010 Petitioner :- Vikas Singh S/O Rajmani Singh Respondent :- State Of U.P. Thru Principal Secretary Home & Ors. Petitioner Counsel :- Umesh Chandra Srivastava Respondent Counsel :- C.S.C. Hon'ble S.C. Chaurasia,J.
Learned counsel for the petitioner prays for and is granted ten days' further time to file rejoinder affidavit.
List thereafter.
Order Date :- 23.8.2011 Manish/