Allahabad High Court
U.P. State Textiles Corp. Ltd. vs Presiding Officer And Others on 23 August, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 46711 of 2011 Petitioner :- U.P. State Textiles Corp. Ltd. Respondent :- Presiding Officer And Others Petitioner Counsel :- Kartikeya Saran Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Put up on Friday.
Order Date :- 23.8.2011 SRY