Allahabad High Court
Arvidn Maurya vs State Of U.P.Through Collector ... on 23 August, 2011
Bench: S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- MISC. SINGLE No. - 1299 of 2009 Petitioner :- Arvidn Maurya Respondent :- State Of U.P.Through Collector Faizabad Petitioner Counsel :- Rajendra Pratap Singh Respondent Counsel :- C.S.C. Hon'ble S.C. Chaurasia,J.
As prayed by learned counsel for the petitioner, list in the next cause list.
Order Date :- 23.8.2011 Manish/