Wali Mohammad & Another vs State Of U.P.,Thru. Prin. Secy. ...

Citation : 2011 Latest Caselaw 4025 ALL
Judgement Date : 23 August, 2011

Allahabad High Court
Wali Mohammad & Another vs State Of U.P.,Thru. Prin. Secy. ... on 23 August, 2011
Bench: S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 800 of 2010
 

 
Petitioner :- Wali Mohammad & Another
 
Respondent :- State Of U.P.,Thru. Prin. Secy. Revenue (Stamp) & Others
 
Petitioner Counsel :- R.K.Singh Raj
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble S.C. Chaurasia,J.

Learned counsel for the petitioners prays for and is granted two week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 23.8.2011 Manish/