Allahabad High Court
Wali Mohammad & Another vs State Of U.P.,Thru. Prin. Secy. ... on 23 August, 2011
Bench: S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- MISC. SINGLE No. - 800 of 2010 Petitioner :- Wali Mohammad & Another Respondent :- State Of U.P.,Thru. Prin. Secy. Revenue (Stamp) & Others Petitioner Counsel :- R.K.Singh Raj Respondent Counsel :- C.S.C. Hon'ble S.C. Chaurasia,J.
Learned counsel for the petitioners prays for and is granted two week's time to file rejoinder affidavit.
List thereafter.
Order Date :- 23.8.2011 Manish/