Allahabad High Court
Hazrat Khan vs The Collector Balrampur And Ors. on 23 August, 2011
Bench: S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- MISC. SINGLE No. - 1062 of 2010 Petitioner :- Hazrat Khan Respondent :- The Collector Balrampur And Ors. Petitioner Counsel :- Qazi Mohd. Ahmad Respondent Counsel :- C.S.C.,B.L.Verma Hon'ble S.C. Chaurasia,J.
On the illness slip of Sri Qazi Mohd. Ahmad, learned counsel for the petitioner, case is adjourned.
List in the next cause list.
Order Date :- 23.8.2011 Manish/