Allahabad High Court
Shiv Shanker S/O Late Munai vs State Of U.P. Thru Secretary ... on 23 August, 2011
Bench: S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- MISC. SINGLE No. - 7254 of 2010 Petitioner :- Shiv Shanker S/O Late Munai Respondent :- State Of U.P. Thru Secretary Panchayat Raj & Ors. Petitioner Counsel :- Ramesh Pandey Respondent Counsel :- C.S.C.,R.N. Gupta Hon'ble S.C. Chaurasia,J.
As prayed by learned counsel for the petitioner, list in the next cause list.
Order Date :- 23.8.2011 Manish/