Allahabad High Court
Rameshwar Prasad vs Judge Small Courses Court ... on 23 August, 2011
Bench: S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- MISC. SINGLE No. - 1644 of 2010 Petitioner :- Rameshwar Prasad Respondent :- Judge Small Courses Court Faizabad And Ors. Petitioner Counsel :- M.E.Khan Respondent Counsel :- C.S.C. Hon'ble S.C. Chaurasia,J.
As prayed by learned counsel for the petitioner, list in the next cause list.
Order Date :- 23.8.2011 Manish/