Allahabad High Court
Janki Prasad vs District Judge Faizabad And ... on 23 August, 2011
Bench: S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- MISC. SINGLE No. - 6430 of 2010 Petitioner :- Janki Prasad Respondent :- District Judge Faizabad And Others Petitioner Counsel :- Rajendra Pratap Singh,Ajay Pandey Respondent Counsel :- Manish Kumar Hon'ble S.C. Chaurasia,J.
Learned counsel for the petitioner prays for and is granted two weeks further time to file rejoinder affidavit.
List thereafter.
Order Date :- 23.8.2011 Manish/