Allahabad High Court
Mangru Prasad S/O Shivdhar vs State Of U.P.Through ... on 23 August, 2011
Bench: S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- MISC. SINGLE No. - 5340 of 2009 Petitioner :- Mangru Prasad S/O Shivdhar Respondent :- State Of U.P.Through Prin.Secy.Food & Civil Supplies & Ors. Petitioner Counsel :- Rajeiu Kumar Tripathi,Brij Raj Tripathi Respondent Counsel :- C.S.C. Hon'ble S.C. Chaurasia,J.
On the request of the learned counsel for the petitioner, list in the next cause list.
In the mean time, rejoinder affidavit may be filed.
Order Date :- 23.8.2011 Manish/