Allahabad High Court
Ram Raj And Ors. vs Buddhi Ram And Ors. on 23 August, 2011
Bench: S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- MISC. SINGLE No. - 7747 of 2010 Petitioner :- Ram Raj And Ors. Respondent :- Buddhi Ram And Ors. Petitioner Counsel :- C.L.Yadav Respondent Counsel :- Rajendra Pratap Singh Hon'ble S.C. Chaurasia,J.
Learned counsel for the opposite party prays for and is allowed two weeks' further time for filing counter affidavit.
Rejoinder affidavit, if any, may be filed within a week thereafter.
List thereafter.
Order Date :- 23.8.2011 Manish/