Allahabad High Court
Shadab vs State Of U.P. on 23 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21781 of 2011 Petitioner :- Shadab Respondent :- State Of U.P. Petitioner Counsel :- Vinay Kumar,S.D.Singh Jadaun Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
This is second bail application.
List this case along with the record of the first bail application at an early date.
Order Date :- 23.8.2011 Gss