Shadab vs State Of U.P.

Citation : 2011 Latest Caselaw 4008 ALL
Judgement Date : 23 August, 2011

Allahabad High Court
Shadab vs State Of U.P. on 23 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21781 of 2011
 

 
Petitioner :- Shadab
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vinay Kumar,S.D.Singh Jadaun
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

This is second bail application.

List this case along with the record of the first bail application at an early date.

Order Date :- 23.8.2011 Gss