Allahabad High Court
Sonendra Kumar Tripathi vs State Of U.P. And Others on 20 August, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 37711 of 2011 Petitioner :- Sonendra Kumar Tripathi Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajendra Kumar Singh Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List this case on 05.09.2011.
Order Date :- 20.8.2011 SRY