Allahabad High Court
C/M Smt. Dharmraji Devi Ganga ... vs State Of U.P. And Others on 19 August, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 47355 of 2011 Petitioner :- C/M Smt. Dharmraji Devi Ganga Prasad Singh U.M. Vidyalaya An Respondent :- State Of U.P. And Others Petitioner Counsel :- Radha Kant Ojha Respondent Counsel :- C.S.C.,Rajnish Kumar Srivastava Hon'ble V.K. Shukla,J.
Put up this case on Wednesday.
Order Date :- 19.8.2011 SRY