Allahabad High Court
Sandeep Tiwari vs State Of U.P. on 19 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17202 of 2011 Petitioner :- Sandeep Tiwari Respondent :- State Of U.P. Petitioner Counsel :- Satish Kumar Mishra Respondent Counsel :- Govt. Advocate,Alil Kumar Shukla Hon'ble Shri Kant Tripathi,J.
Learned counsel for the applicant prays for and is granted two weeks' time to file rejoinder affidavit.
List in the week commencing 12th September 2011.
Order Date :- 19.8.2011 shailesh