Allahabad High Court
Anil Kuamr Bansal vs Arjun Das Bansal And Another on 19 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 3633 of 2008 Petitioner :- Anil Kuamr Bansal Respondent :- Arjun Das Bansal And Another Petitioner Counsel :- Swapnil Kumar,A.K.Mishra,H.R. Mishra Respondent Counsel :- Rakesh Kumar,Rahul.Sripat,Vimlendu Tripathi Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Civil Misc. Application No.............of 2011 The aforementioned application has been filed today on behalf of the appellant, inter-alia, praying that a week's further time be granted for filing the paper book. Registry is directed to give appropriate number to the said application.
Having regard to the averments made in the aforementioned application, a week's further time is granted to the learned counsel for the appellant for filing paper book.
List along with connected matter on 30th August, 2011.
Order Date :- 19.8.2011 NS