Allahabad High Court
Anand Dubey @ Nanhe vs State Of U.P. on 19 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16906 of 2011 Petitioner :- Anand Dubey @ Nanhe Respondent :- State Of U.P. Petitioner Counsel :- R.S. Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Counter affidavit filed today is taken on record.
List in the next cause list, in the meantime, rejoinder affidavit may be filed.
Order Date :- 19.8.2011 Gss