Allahabad High Court
Irfan vs State Of U.P. & Another on 19 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- APPLICATION U/S 482 No. - 6466 of 2003 Petitioner :- Irfan Respondent :- State Of U.P. & Another Petitioner Counsel :- Taha Bin Islam Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As per officer report dated 18.8.2011, notice was sent to the opp. party no. 2, but the same has not yet been received after service.
List after two weeks again with fresh office report regarding the service of notice upon respondent no.2.
Order Date :- 19.8.2011 Gss