Allahabad High Court
Natthu Singh Yadav & Another vs State Of U.P. on 19 August, 2011
Bench: Amar Saran, Shyam Shankar Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1393 of 2007 Petitioner :- Natthu Singh Yadav & Another Respondent :- State Of U.P. Petitioner Counsel :- V.S. Singh,Sanjeev Khare,Vinay Saran,Vishwajeet Singh Respondent Counsel :- Govt. Advocate,Ajay Sengar Hon'ble Amar Saran,J.
Hon'ble Shyam Shankar Tiwari,J.
Case called out. None appeared for the appellants. The case is passed over.
Order Date :- 19.8.2011 RU