Allahabad High Court
Ravindra Alias Ravi Alias Veeshu vs State Of U.P. on 19 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1065 of 2011 Petitioner :- Ravindra Alias Ravi Alias Veeshu Respondent :- State Of U.P. Petitioner Counsel :- Manoj Vashisth Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed by learned counsel for the applicant, list this case in the next cause list.
Order Date :- 19.8.2011 Gss