HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT TAX No. - 1297 of 2007 Petitioner :- Anis Ahmad Respondent :- State Of U.P. & Others Petitioner Counsel :- Anju Shukla,Nigamendra Shukla Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Hon'ble Bharati Sapru,J.
CIVIL MISC. CORRECTION /RECALL APPLICATION NO. 193041 OF 2010. Heard learned counsel for the parties. Cause shown is sufficient. The order dated 9.7.2010 is recalled. The writ petition is restored to its original number. The application is allowed. List before the appropriate Bench. It will not be treated as tied up to this Bench. 19.8.2011 OP ' ' Court No. - 39 Case :- WRIT TAX No. - 1297 of 2007 Petitioner :- Anis Ahmad Respondent :- State Of U.P. & Others Petitioner Counsel :- Anju Shukla,Nigamendra Shukla Respondent Counsel :- C.S.C.
Hon'ble Rajes Kumar,J.
Hon'ble Bharati Sapru,J.
The order dated 9.7.2010 is recalled. The writ petition is restored to its original number. For orders, see order of date passed on restoration/recall application. Order Date :- 19.8.2011 OP