Allahabad High Court
United India Insurance Co. Ltd. vs Kumari Purnima Singh And Others on 18 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1275 of 2011 Petitioner :- United India Insurance Co. Ltd. Respondent :- Kumari Purnima Singh And Others Petitioner Counsel :- Vibhuti Narain Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Case called out. None is present for the appellant.
Put up as fresh on 21st September, 2011.
Order Date :- 18.8.2011 NS