Brijesh Kumar vs State Of U.P.

Citation : 2011 Latest Caselaw 3921 ALL
Judgement Date : 18 August, 2011

Allahabad High Court
Brijesh Kumar vs State Of U.P. on 18 August, 2011
Bench: Shri Kant Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL DEFECTIVE U/S 374 CR.P.C. No. - 525 of 2011
 

 
Petitioner :- Brijesh Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajesh Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Put up on 25.08.2011 as fresh.

Order Date :- 18.8.2011 shailesh