Allahabad High Court
Brijesh Kumar vs State Of U.P. on 18 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL DEFECTIVE U/S 374 CR.P.C. No. - 525 of 2011 Petitioner :- Brijesh Kumar Respondent :- State Of U.P. Petitioner Counsel :- Rajesh Dwivedi Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Put up on 25.08.2011 as fresh.
Order Date :- 18.8.2011 shailesh