Allahabad High Court
The Oriental Insurance Co. Ltd. ... vs Smt. Rajbiri Devi And Others on 18 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1282 of 2011 Petitioner :- The Oriental Insurance Co. Ltd. And Another Respondent :- Smt. Rajbiri Devi And Others Petitioner Counsel :- V.C. Dixit Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Case called out. None is present for the appellants.
Put up as fresh on 27th September, 2011.
Order Date :- 18.8.2011 NS