Allahabad High Court
National Insurance Co. Ltd. vs Smt. Suchitra Jain And Others on 18 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1285 of 2011 Petitioner :- National Insurance Co. Ltd. Respondent :- Smt. Suchitra Jain And Others Petitioner Counsel :- Nagendra Kumar Srivastava Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Case called out. None is present for the appellant.
Put up as fresh on 27th September, 2011.
Order Date :- 18.8.2011 NS