Allahabad High Court
Upendra Satsangi Alias Pappu vs State Of U.P. on 18 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4825 of 2011 Petitioner :- Upendra Satsangi Alias Pappu Respondent :- State Of U.P. Petitioner Counsel :- Ravindra Nath Rai,Ashok Kumar Rai Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Heard the learned AGA and perused the impugned judgement.
Admit.
Summon the lower court's record.
Learned AGA prays for and is granted two week's time to file written objection against the bail prayer of the appellant.
List in the week commencing 10th October 2011 for hearing on the bail prayer.
Order Date :- 18.8.2011 shailesh