Allahabad High Court
Smt. Shama Agarwal vs Nirdosh Kasana And Another on 18 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2821 of 2011 Petitioner :- Smt. Shama Agarwal Respondent :- Nirdosh Kasana And Another Petitioner Counsel :- Swapnil Kumar Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Case called out. None is present for the appellant.
Put up as fresh on 1st September, 2011.
Order Date :- 18.8.2011 NS