Allahabad High Court
Bajaj Allianz General Insurance ... vs Mahendra Yadav And Another on 18 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 984 of 2011 Petitioner :- Bajaj Allianz General Insurance Co. Limited Respondent :- Mahendra Yadav And Another Petitioner Counsel :- Baleshwar Chaturvedi Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Case called out. None is present for the appellant.
Put up as fresh on 14th September, 2011.
Order Date :- 18.8.2011 NS