Allahabad High Court
Manager, Icici Lombard General ... vs Smt. Rumali Devi And Others on 18 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2830 of 2011 Petitioner :- Manager, Icici Lombard General Insurance Co. Ltd. Respondent :- Smt. Rumali Devi And Others Petitioner Counsel :- Amit Manohar Respondent Counsel :- Suresh Singh Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Case called out. None is present for the appellant.
Put up as fresh on 1st September, 2011.
Interim order, as contained in the order dated 21st July, 2011, will continue to remain operative till the next date fixed in the matter.
Order Date :- 18.8.2011 NS