Allahabad High Court
Kamal Kant Misra vs National Insurance Co. Ltd. And ... on 18 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2819 of 2011 Petitioner :- Kamal Kant Misra Respondent :- National Insurance Co. Ltd. And Another Petitioner Counsel :- Bishram Tiwai Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Case called out. None is present for the appellant.
Put up as fresh on 3rd September, 2011.
Order Date :- 18.8.2011 NS