Shriram General Insurance Co. ... vs Mohammad Wasid Alias Bashid ...

Citation : 2011 Latest Caselaw 3890 ALL
Judgement Date : 18 August, 2011

Allahabad High Court
Shriram General Insurance Co. ... vs Mohammad Wasid Alias Bashid ... on 18 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2825 of 2011
 

 
Petitioner :- Shriram General Insurance Co. Ltd. Thers
 
Respondent :- Mohammad Wasid Alias Bashid Kureshi
 
Petitioner Counsel :- Kuldip Shanker Amist
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Case called out. None is present for the appellant.

Put up as fresh on 30th August, 2011.

Order Date :- 18.8.2011 NS