Allahabad High Court
Shriram General Insurance Co. ... vs Mohammad Wasid Alias Bashid ... on 18 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2825 of 2011 Petitioner :- Shriram General Insurance Co. Ltd. Thers Respondent :- Mohammad Wasid Alias Bashid Kureshi Petitioner Counsel :- Kuldip Shanker Amist Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Case called out. None is present for the appellant.
Put up as fresh on 30th August, 2011.
Order Date :- 18.8.2011 NS