Allahabad High Court
The Oriental Insurance Co. Ltd. vs Suman Devi And Others on 18 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1281 of 2011 Petitioner :- The Oriental Insurance Co. Ltd. Respondent :- Suman Devi And Others Petitioner Counsel :- S.C. Srivastava Respondent Counsel :- Ashok Kr. Srivastava Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Case called out. None is present for the appellant.
Put up as fresh on 26th September, 2011.
Order Date :- 18.8.2011 NS