Allahabad High Court
Sandeep @ Boby vs State Of U.P. on 18 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4816 of 2011 Petitioner :- Sandeep @ Boby Respondent :- State Of U.P. Petitioner Counsel :- Santosh Shukla Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Case called out. None responded to press the appeal.
Put up on 25.08.2011 as fresh.
Order Date :- 18.8.2011 shailesh